Allahabad High Court
Vijay Shankar Upadhyay vs State Of U.P. And Others on 21 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 40351 of 2011 Petitioner :- Vijay Shankar Upadhyay Respondent :- State Of U.P. And Others Petitioner Counsel :- Abhishek Shukla,Arvind Kumar Pandey Respondent Counsel :- C.S.C.,Shashi Nandan Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 21.7.2011 OP