Allahabad High Court
Ambrish Kumar Dargar vs State Of U.P. And Others on 21 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 40325 of 2011 Petitioner :- Ambrish Kumar Dargar Respondent :- State Of U.P. And Others Petitioner Counsel :- Ashok Trivedi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 21.7.2011 OP