Pappu vs State Of U.P.

Citation : 2011 Latest Caselaw 2915 ALL
Judgement Date : 21 July, 2011

Allahabad High Court
Pappu vs State Of U.P. on 21 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18499 of 2011
 

 
Petitioner :- Pappu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ashok Pal Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned  AGA prays for and is granted  three  weeks time to file counter affidavit.

Rejoinder affidavit,  if any, may be filed within a  week thereafter.

List thereafter.

Order Date :- 21.7.2011 Gss