Allahabad High Court
Sarvesh vs State Of U.P. on 21 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18496 of 2011 Petitioner :- Sarvesh Respondent :- State Of U.P. Petitioner Counsel :- Alok Sharma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 26.7.2011.
Order Date :- 21.7.2011 Gss