Shri Hargovind vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 2888 ALL
Judgement Date : 20 July, 2011

Allahabad High Court
Shri Hargovind vs State Of U.P. And Others on 20 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 39737 of 2011
 

 
Petitioner :- Shri Hargovind
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shashi Kant Rai,Ashok Kumar Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 20.7.2011 OP