Allahabad High Court
Shri Hargovind vs State Of U.P. And Others on 20 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 39737 of 2011 Petitioner :- Shri Hargovind Respondent :- State Of U.P. And Others Petitioner Counsel :- Shashi Kant Rai,Ashok Kumar Rai Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 20.7.2011 OP