Allahabad High Court
Umesh Kumar Kathariya vs State Of U.P. And Others on 20 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 39859 of 2011 Petitioner :- Umesh Kumar Kathariya Respondent :- State Of U.P. And Others Petitioner Counsel :- Manish Kumar Nigam,Anil Kumar Srivastava Respondent Counsel :- C.S.C.,S.Shekhar Hon'ble Rajes Kumar,J.
The petitioner is claiming relief against the U.P. Forest Corporation. The matter relating to U.P. Forest Corporation is cognizable by Court No. 18.
Put up day after tomorrow i.e. on 22.7.2011 as fresh before the appropriate Bench.
Order Date :- 20.7.2011 OP