Allahabad High Court
Const. 30834 Satyaveer Singh vs State Of U.P. And Others on 20 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 39901 of 2011 Petitioner :- Const. 30834 Satyaveer Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Yadav Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 20.7.2011 OP