Allahabad High Court
Ashok Kumar Singh vs State Of U.P. And Others on 20 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 39905 of 2011 Petitioner :- Ashok Kumar Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- R.N.Yadav Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 20.7.2011 OP