Allahabad High Court
Baboo Ram vs State Of U.P. on 19 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18371 of 2011 Petitioner :- Baboo Ram Respondent :- State Of U.P. Petitioner Counsel :- Qazi Vakil Ahmad,Ahmad Ali Siddiqui Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List thereafter.
Order Date :- 19.7.2011 Gss