Head Constable 19 Shambhu Ram And ... vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 2857 ALL
Judgement Date : 19 July, 2011

Allahabad High Court
Head Constable 19 Shambhu Ram And ... vs State Of U.P. And Others on 19 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 39448 of 2011
 

 
Petitioner :- Head Constable 19 Shambhu Ram And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Akhilanand Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect this petition with leading Writ Petition No. 35915 of 2011.

List in the next cause list i.e. on 25.7.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.

Order Date :- 19.7.2011 OP