Allahabad High Court
Suresh Kumar vs State Of U.P. on 19 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18388 of 2011 Petitioner :- Suresh Kumar Respondent :- State Of U.P. Petitioner Counsel :- Vinod Kumar Shukla Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a week thereafter.
List thereafter in the week commencing 23.8.2011.
Order Date :- 19.7.2011 Gss