Allahabad High Court
Rajesh Kumar Tiwari vs Nagarpalika And Others on 19 July, 2011
Bench: Krishna Murari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 27315 of 1993 Petitioner :- Rajesh Kumar Tiwari Respondent :- Nagarpalika And Others Petitioner Counsel :- Prem Chandra Respondent Counsel :- S.C. Hon'ble Krishna Murari,J.
Case called out.
Nobody has appeared on behalf of the petitioner to press this petition. However, I have perused the record.
The petition appears to have become infructuous by efflux of time.
The writ petition accordingly stands dismissed.
Order Date :- 19.7.2011 SM