Allahabad High Court
Abad vs State Of U.P. on 19 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18370 of 2011 Petitioner :- Abad Respondent :- State Of U.P. Petitioner Counsel :- Sushil Kumar Pandey Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
On the request made by learned counsel for the applicant put up this case on 21.7.2011 as fresh.
Order Date :- 19.7.2011 Gss