Allahabad High Court
Suraj Gangwar vs State Of U.P. on 18 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18143 of 2011 Petitioner :- Suraj Gangwar Respondent :- State Of U.P. Petitioner Counsel :- Sanjeev Kumar Mishra Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Supplementary affidavit filed today is taken on record.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
List in the week commencing 16.8.2011.
Order Date :- 18.7.2011 Gss