Allahabad High Court
Ravindra Alias Santu Kori vs State Of U.P. on 18 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18111 of 2011 Petitioner :- Ravindra Alias Santu Kori Respondent :- State Of U.P. Petitioner Counsel :- Ram Prakash Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
On the request made by learned counsel for the applicant put up this case as fresh on 25.7.2011.
Order Date :- 18.7.2011 Gss