Allahabad High Court
G.D.A., Ghaziabad And Another vs Ishwari Prasad And Others on 18 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 857 of 1995 Petitioner :- G.D.A., Ghaziabad And Another Respondent :- Ishwari Prasad And Others Petitioner Counsel :- Ajai Kumar Mishra,B D Mandhyan,B.N. Singh,S.C.,Tarun Agrawal Respondent Counsel :- A.K. Sharma,M.N.Singh,Nitin Sharma,Ravi Kant,Satish Mandhayan,Shyam Dutt Sharma Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri Uma Kant, Advocate, has sent illness slip.
The case along with the connected matters is passed over for the day.
Order Date :- 18.7.2011 NS