Allahabad High Court
Krishi Utpadan Mandi ... vs Ratan Prakash Mangal& Others on 18 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 348 of 1995 Petitioner :- Krishi Utpadan Mandi Samiti,Muzaffarnagar Respondent :- Ratan Prakash Mangal& Others Petitioner Counsel :- B.D.Mandhyan,Satish Mandhyan Respondent Counsel :- R.C. Gupta,J.P.S. Chauhan Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made on behalf of Sri Satish Mandhyan, learned counsel for the appellant, the case is passed over for the day.
Order Date :- 18.7.2011 NS