Allahabad High Court
Sri Raghu Raj Singh vs State Of U.P. & Another on 18 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 515 of 1998 Petitioner :- Sri Raghu Raj Singh Respondent :- State Of U.P. & Another Petitioner Counsel :- Swapnil Kumar,P.K.Saxena,Pradeep Kumar Respondent Counsel :- Satish Chaturvedi,B.K.Narayana,S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made on behalf of Sri Pradeep Kumar, learned counsel for the appellant, the case is passed over for the day.
Order Date :- 18.7.2011 NS