Allahabad High Court
C/M Jagdeva Gram Sabha Gyanoday ... vs State Of U.P. And Others on 18 July, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 37879 of 2011 Petitioner :- C/M Jagdeva Gram Sabha Gyanoday Samittee And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Santosh Kumar Singh Respondent Counsel :- C.S.C.,K.S. Kushwaha Hon'ble V.K. Shukla,J.
Put up this case day after tomorrow.
Order Date :- 18.7.2011 SRY