Allahabad High Court
Dillan vs State Of U.P. on 18 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18212 of 2011 Petitioner :- Dillan Respondent :- State Of U.P. Petitioner Counsel :- Mohd. Irfan Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a weeks thereafter.
List thereafter.
Order Date :- 18.7.2011 Gss