Allahabad High Court
Constable Angad Singh vs State Of U.P. And Others on 18 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 39032 of 2011 Petitioner :- Constable Angad Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Shambhavi Nandan Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect this petition with leading Writ Petition No. 35915 of 2011.
List in the next cause list i.e. on 25.7.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.
Order Date :- 18.7.2011 OP