Allahabad High Court
Kumar Pal Singh vs State Of U.P. on 15 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18128 of 2011 Petitioner :- Kumar Pal Singh Respondent :- State Of U.P. Petitioner Counsel :- N.K. Chaturvedi Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List thereafter on 24.8.2011.
Order Date :- 15.7.2011 Gss