Allahabad High Court
Ram Baran vs State Of U.P. on 15 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18130 of 2011 Petitioner :- Ram Baran Respondent :- State Of U.P. Petitioner Counsel :- Arun Kumar Tripathi Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List thereafter.
Order Date :- 15.7.2011 Gss