Allahabad High Court
Constable (970750123) Narendra ... vs State Of U.P. And Others on 14 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 38217 of 2011 Petitioner :- Constable (970750123) Narendra Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Anil Tiwari,Jaswant Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect this petition with Writ Petition No. 35915 of 2011.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 23.8.2011.
Order Date :- 14.7.2011 OP