Allahabad High Court
Vimal Kumar vs State Of U.P. on 14 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18065 of 2011 Petitioner :- Vimal Kumar Respondent :- State Of U.P. Petitioner Counsel :- Sujeet Kumar,Chhaya Gupta Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed by learned counsel for the applicant, put up this case as fresh on 20.7.2011 enabling him to file a supplementary affidavit.
Order Date :- 14.7.2011 Gss