Vimal Kumar vs State Of U.P.

Citation : 2011 Latest Caselaw 2746 ALL
Judgement Date : 14 July, 2011

Allahabad High Court
Vimal Kumar vs State Of U.P. on 14 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18065 of 2011
 

 
Petitioner :- Vimal Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sujeet Kumar,Chhaya Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed by learned counsel for the applicant, put up this case  as fresh on 20.7.2011 enabling him to file a supplementary affidavit.

Order Date :- 14.7.2011 Gss