Allahabad High Court
Jai Prakash & Another vs Sita Ram & Another on 14 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 483 of 2011 Petitioner :- Jai Prakash & Another Respondent :- Sita Ram & Another Petitioner Counsel :- Vivek Verma,Rajan Tripathi Respondent Counsel :- Rajeev Upadhyay Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
As prayed bySri Rajan Tripathi, learned counsel for the appellants, list this case inthe next cause list. The case will be listed amongst the cases listed at the top of the 'cause list' of the said date.
Order Date :- 14.7.2011 NS