Allahabad High Court
Vinod Kumar Katheria vs State Of U.P. And Others on 14 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 38583 of 2011 Petitioner :- Vinod Kumar Katheria Respondent :- State Of U.P. And Others Petitioner Counsel :- Siddharth Khare,Ashok Khare Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 14.7.2011 OP