Allahabad High Court
Jagveer vs State Of U.P. on 13 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17971 of 2011 Petitioner :- Jagveer Respondent :- State Of U.P. Petitioner Counsel :- Ajatshatru Pandey Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List thereafter in the week commencing 23.8.11.
Order Date :- 13.7.2011 Gss