Allahabad High Court
Rajesh vs State Of U.P. on 13 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17966 of 2011 Petitioner :- Rajesh Respondent :- State Of U.P. Petitioner Counsel :- K.P.S. Yadav Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List thereafter.
Order Date :- 13.7.2011 Gss