The New India Assurance Co. Ltd. vs Chhottan And Others

Citation : 2011 Latest Caselaw 2720 ALL
Judgement Date : 13 July, 2011

Allahabad High Court
The New India Assurance Co. Ltd. vs Chhottan And Others on 13 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2378 of 2011
 

 
Petitioner :- The New India Assurance Co. Ltd.
 
Respondent :- Chhottan And Others
 
Petitioner Counsel :- Brijesh Chandra Naik
 
Respondent Counsel :- Dhirendra Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri Brijesh Chandra Naik, learned counsel for the appellant, the case is directed to be put up as fresh on 20th July, 2011 so as to enable him to file supplementary affidavit annexing thereto, copies of the statements of witnesses examined on behalf of the appellant as well as the respondents.

Order Date :- 13.7.2011 NS