Allahabad High Court
The New India Assurance Co. Ltd. vs Chhottan And Others on 13 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2378 of 2011 Petitioner :- The New India Assurance Co. Ltd. Respondent :- Chhottan And Others Petitioner Counsel :- Brijesh Chandra Naik Respondent Counsel :- Dhirendra Singh Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made by Sri Brijesh Chandra Naik, learned counsel for the appellant, the case is directed to be put up as fresh on 20th July, 2011 so as to enable him to file supplementary affidavit annexing thereto, copies of the statements of witnesses examined on behalf of the appellant as well as the respondents.
Order Date :- 13.7.2011 NS