Allahabad High Court
Sonendra Kumar Tripathi vs State Of U.P. And Others on 12 July, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 37711 of 2011 Petitioner :- Sonendra Kumar Tripathi Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajendra Kumar Singh Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this case on 20th August, 2011.
On the said date learned standing counsel shall produce the answer sheets of Sanskrit of High School Examination-2011 of the petitioner with Roll No.1750299. Outcome of the scrutiny be also produced before the Court.
Order Date :- 12.7.2011 SRY