Allahabad High Court
The New India Assurance Co. Ltd. ... vs Smt.Ramshree And Others on 12 July, 2011
Bench: Devi Prasad Singh, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 592 of 2006 Petitioner :- The New India Assurance Co. Ltd. Sitapur Through D.M. Respondent :- Smt.Ramshree And Others Petitioner Counsel :- Anand Mohan Respondent Counsel :- Lalji Prasad Shukla - Ii Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra,J.
List in the week commencing 25.7.2011 as prayed by Sri Rajendra Jaiswal.
Order Date :- 12.7.2011 Rajneesh AR-PS)