Allahabad High Court
C/M Janta Adarsh Inter College vs Principal Secretary, Education ... on 12 July, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 37733 of 2011 Petitioner :- C/M Janta Adarsh Inter College Respondent :- Principal Secretary, Education And Others Petitioner Counsel :- N.L. Pandey Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter along with the record of writ petition No.11760 of 2011, showing the names of respective counsel along with cause title.
Order Date :- 12.7.2011 SRY