Allahabad High Court
Ravendra Singh vs State Of U.P. & Others on 12 July, 2011
Bench: R.K. Agrawal, Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - A No. - 41745 of 1998 Petitioner :- Ravendra Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- U.C. Mishra Respondent Counsel :- S.C. Hon'ble R.K. Agrawal,J.
Hon'ble Sunil Hali,J.
The case has been called out in the revised list. Nobody is present to press this petition on behalf of the petitioner. The writ petition is dismissed for want of prosecution.
Order Date :- 12.7.2011 mt