Paras Nath vs Collector,Varanasi

Citation : 2011 Latest Caselaw 2681 ALL
Judgement Date : 12 July, 2011

Allahabad High Court
Paras Nath vs Collector,Varanasi on 12 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 248 of 1996
 

 
Petitioner :- Paras Nath
 
Respondent :- Collector,Varanasi
 
Petitioner Counsel :- R.N.Singh,A.K. Rai
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    S/Sri Sanaktha Rai, Ajit Kumar Singh and Sri A.K. Rai, Advocates, have sent illness slips.

    The case along with the connected matters is passed over for the day.

Order Date :- 12.7.2011 NS