Allahabad High Court
New India Assurance Co. Ltd. vs Smt. Shobha Gupta & Others on 12 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1059 of 1995 Petitioner :- New India Assurance Co. Ltd. Respondent :- Smt. Shobha Gupta & Others Petitioner Counsel :- Smt. Poonam Srivastava Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made on behalf of Sri P.K. Singh, learned counsel for the appellant, the case along with the connected matters is passed over for the day.
Order Date :- 12.7.2011 NS