Allahabad High Court
State Of U.P. vs Bachcha Lal & Others on 12 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 18 of 1996 Petitioner :- State Of U.P. Respondent :- Bachcha Lal & Others Petitioner Counsel :- S.C. Respondent Counsel :- D.S.P Singh,Sankatha Rai Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
In view of the orders passed today in the connected First Appeals, let the present First Appeal be listed along with the connected First Appeals after two weeks.
Order Date :- 12.7.2011 NS