Allahabad Development ... vs Mahesh Kumar & Others

Citation : 2011 Latest Caselaw 2662 ALL
Judgement Date : 12 July, 2011

Allahabad High Court
Allahabad Development ... vs Mahesh Kumar & Others on 12 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 505 of 1997
 

 
Petitioner :- Allahabad Development Authority, Allahabad
 
Respondent :- Mahesh Kumar & Others
 
Petitioner Counsel :- A.K. Misra,A.K.Roy,G.K. Singh,R.N. Singh
 
Respondent Counsel :- Tarun Agarwal,Madan Mohan,Pankaj Mithal
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri A.K. Roy, learned counsel for the appellant, has sent illness slip.

The case is  passed over for the day.

Order Date :- 12.7.2011 NS