Rahul Patel vs State Of U.P.

Citation : 2011 Latest Caselaw 2645 ALL
Judgement Date : 11 July, 2011

Allahabad High Court
Rahul Patel vs State Of U.P. on 11 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17832 of 2011
 

 
Petitioner :- Rahul Patel
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.N. Verma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 11.7.2011 Gss