Allahabad High Court
Ramo vs State Of U.P. on 8 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17370 of 2011 Petitioner :- Ramo Respondent :- State Of U.P. Petitioner Counsel :- Gaurav Sharma Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
List thereafter before appropriate court in the week commencing 01.8.2011.
Order Date :- 8.7.2011 Gss