Allahabad High Court
Jai Shanker Pandey And Others vs State Of U.P. And Others on 8 July, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- SERVICE SINGLE No. - 3160 of 1990 Petitioner :- Jai Shanker Pandey And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- S.P. Shukla,R.P. Shukla Respondent Counsel :- C.S.C. Hon'ble Devi Prasad Singh,J.
CMA No.8009 of 2011: Application for Recall of Order dated 28.11.2004 passed by Hon'ble Mr. Justice Devi Prasad Singh.
Issue notice.
Order Date :- 8.7.2011 Rajneesh AR-PS)