Allahabad High Court
U.P. Cooperative Federation ... vs Amresh Bahadur Pandey S/O Balak ... on 8 July, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- REVIEW PETITION DEFECTIVE No. - 15 of 2011 Petitioner :- U.P. Cooperative Federation Limited, Lucknow Thru M.D.& Ors. Respondent :- Amresh Bahadur Pandey S/O Balak Ram Pandey & Ors. Petitioner Counsel :- Birendra Prasad Singh Hon'ble Devi Prasad Singh,J.
One week's time is allowed to file process.
List thereafter.
Order Date :- 8.7.2011 Rajneesh AR-PS)