Allahabad High Court
Smt. Avantika Srivastava vs State Of U.P. Through Secy. Basic ... on 8 July, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- MISC. SINGLE No. - 5665 of 2007 Petitioner :- Smt. Avantika Srivastava Respondent :- State Of U.P. Through Secy. Basic Education Lko.And 2 Ors. Petitioner Counsel :- A.R.Khan Respondent Counsel :- C.S.C Hon'ble Devi Prasad Singh,J.
Case stands released.
List before the appropriate regular Bench in the week commencing 25.7.2011.
Order Date :- 8.7.2011 Rajneesh AR-PS)