Allahabad High Court
Nem Chand vs State Of U.P. on 8 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17563 of 2011 Petitioner :- Nem Chand Respondent :- State Of U.P. Petitioner Counsel :- Akhilesh Singh Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a week thereafter.
List thereafter before appropriate court.
Order Date :- 8.7.2011 Gss