Allahabad High Court
Kuwar Singh Yadav vs State Of U.P. on 8 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17423 of 2011 Petitioner :- Kuwar Singh Yadav Respondent :- State Of U.P. Petitioner Counsel :- Rajeev Pandey Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up as fresh on 12.7.2011.
Order Date :- 8.7.2011 Gss