Allahabad High Court
Kanhaiya Lal Verma vs Avadh Gramin Bank on 8 July, 2011
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- SERVICE SINGLE No. - 293 of 1993 Petitioner :- Kanhaiya Lal Verma Respondent :- Avadh Gramin Bank Petitioner Counsel :- P.K.Khare Respondent Counsel :- Hari Om Singh,C.S.C.,Lalit Shukla Hon'ble Devi Prasad Singh,J.
Process filed taken on record.
Officer to proceed accordingly.
Order Date :- 8.7.2011 Rajneesh AR-PS)