Allahabad High Court
Jagdish Prasad Sharma vs State Of U.P. & Others on 8 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- SERVICE BENCH No. - 7550 of 1991 Petitioner :- Jagdish Prasad Sharma Respondent :- State Of U.P. & Others Petitioner Counsel :- P.N.Bajpai Respondent Counsel :- C.S.C. Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
It has been subbmitted that the record has been recieved.
List on 20.7.2011.
Respondents shall produce relevant record on the next date of listing.
Order Date :- 8.7.2011 Rajneesh AR-PS)