Allahabad High Court
Rashid And Others vs State Of U.P. And Others on 8 July, 2011
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- WRIT - C No. - 75754 of 2005 Petitioner :- Rashid And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- A.M. Zaidi Respondent Counsel :- C.S.C. Hon'ble Sudhir Agarwal, J.
Passed on account of illness of Sri A.M. Zaidi, learned counsel for petitioner.
List in the next cause list.
Dt. 8.7.2011 PS-75754/05