Allahabad High Court
Swadeshi Polytex Limited vs Commissioner Trade Tax Lucknow on 7 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- SALES/TRADE TAX REVISION No. - 1253 of 2003 Petitioner :- Swadeshi Polytex Limited Respondent :- Commissioner Trade Tax Lucknow Petitioner Counsel :- Kunwar Saksena Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Allowed.
For orders see order of date passed in Trade Tax Revision No.1252 of 2003.
Order Date :- 7.7.2011 R./