Allahabad High Court
Sunil Kumar vs State Of U.P. on 7 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17430 of 2011 Petitioner :- Sunil Kumar Respondent :- State Of U.P. Petitioner Counsel :- D.S. Pandey,Satish Trivedi Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a week thereafter.
List thereafter before appropriate court.
Order Date :- 7.7.2011 Gss